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State of Goa - Section

Section 28 in The Goa Ground Water Regulation Act, 2002

28.

-1/CE-WR-EO/2002-03/1072. - In exercise of powers conferred by section 1 of sub-section 3 of the Goa Ground Water Regulation Act, 2002 (Goa Act 1 of 2002) and as per section 1 of sub-section (2)of the Goa Ground Water Regulation Rules, 2003, the Goa Ground Water Regulation Act, 2002 (Goa Act 1 of 2002) and the Goa Ground Water Regulation Rules, 2003 made thereunder shall come into force from 17-3-2003 is hereby published for the general information of the public.