Himachal Pradesh High Court
Prem Lata vs . Gurdas Chand on 7 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Prem Lata Vs. Gurdas Chand .
RSA No.205 of 2021 07.03.2022 Present: Mr. Divya Chauhan, vice Mr. R.L. Chaudhary, Advocate for the appellant/applicant.
None for the sole respondent.
RSA No.205 of 2021 and CMP No.13674 of 2021 Sole respondent stands served. Despite repeated calls, none has put in appearance on behalf of the respondent. In the interest of justice, list after two weeks. Interim to continue.
(Ajay Mohan Goel) Judge March 7, 2022 (Vinod/Chander) ::: Downloaded on - 07/03/2022 20:13:33 :::CIS