Section 72(2)(b) in Karnataka Co-Operative Societies Act, 1959

[Cites 0, Cited by 4] [Section 72(2)] [Section 72] [Entire Act]

(b)where the co-operative society has not commenced working or has ceased to work; [or] [Inserted by Act 19 of 1976 w.e.f. 20.01.1976.]

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