Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(g) in The Karnataka Marine Fishing (Regulation) Act, 1986. (g)"port" means the space within such limits as may from time to time be defined by the Government, by notification in the official Gazette for the purposes of this Act ;
