Gujarat High Court
Vishnuji vs Idar on 10 May, 2011
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
Gujarat High Court Case Information System
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SCA/6085/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 6085 of 2011
=========================================================
VISHNUJI
SOMAJI THAKORE - Petitioner(s)
Versus
IDAR
NAGARPALIKA & 2 - Respondent(s)
=========================================================
Appearance
:
MR
DJ BHATT for
Petitioner(s) : 1,
None for Respondent(s) : 1 -
3.
=========================================================
CORAM
:
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 10/05/2011
ORAL
ORDER
Heard Mr. D.J. Bhatt, learned advocate for the petitioner.
Notice, returnable on 11.07.2011.
(Smt. Abhilasha Kumari, J.) Safir* Top