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Gujarat High Court

Vishnuji vs Idar on 10 May, 2011

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCA/6085/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 6085 of 2011
 

 
 
=========================================================

 

VISHNUJI
SOMAJI THAKORE - Petitioner(s)
 

Versus
 

IDAR
NAGARPALIKA & 2 - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
DJ BHATT for
Petitioner(s) : 1, 
None for Respondent(s) : 1 -
3. 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HON'BLE
			SMT. JUSTICE ABHILASHA KUMARI
		
	

 

 
 


 

Date
: 10/05/2011 

 

 
 
ORAL
ORDER 

Heard Mr. D.J. Bhatt, learned advocate for the petitioner.

Notice, returnable on 11.07.2011.

(Smt. Abhilasha Kumari, J.) Safir*     Top