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State of Kerala - Section

Section 8 in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

8. Meetings of the District Expert Committee.

(1)The District Expert Committee shall meet at least once in three months in a year.
(2)One third of the total number of members shall be the quorum for a meeting.
(3)The Chairman may nominate one among the members to preside over the meeting, in his absence.