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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(1)The occupier generating hazardous wastesand operator of the facility for disposal of hazardous waste shall maintain records of such operations in Form 3.