Delhi High Court - Orders
G L Sagar vs Edcil India Ltd on 26 August, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 290/2025 & CM APPL. 26505/2025, CM APPL. 26506/2025
G L SAGAR .....Appellant
Through: Mr. S.D. Singh, Mr. Kamla Prasad,
Mrs. Meenu Singh, Mr. Siddharth
Singh, Advocates
versus
EDCIL INDIA LTD. .....Respondent
Through: Mr. Chetan Sharma, Mr. Saurabh
Mishra, Ms. Aashnaa Bhatia, Mr.
Abhinav Pandey, Mr. Shubham
Sharma, Mr. Kapil Kaushik, Mr.
Shrimay Mishra, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 26.08.2025 List on 10.09.2025 in the Supplementary list.
SUBRAMONIUM PRASAD, J VIMAL KUMAR YADAV, J AUGUST 26, 2025 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2025 at 21:58:55