Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 36(2)] [Section 36] [Entire Act] NCT Delhi - Subsection Section 36(2)(c) in The Delhi Rent Control Act, 1958 (c)issuing commissions for the examination of witnesses;