42. Team of office of Senior Vice-President and Vice-President.
(1)The term of office of the Senior Vice-President and the Vice-President shall be two-and-a-half years.(2)The Senior Vice-President and the Vice-President shall be eligible for re-election also.(3)The Senior Vice-President or the Vice-President, as the case may be, shall vacate his office, if he ceases to be a member.
