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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(c) in New Town Kolkata Planning Area (Building) Rules, 2014

(c)the house connection pipes projecting from adjoining sewer manhole are the properties of the Sanctioning Authority wherever applicable and shall not be interfered with or connected to the internal sewerage line of the plot without the written permission of the Sanctioning Authority;