Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zzb) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(zzb)"value of the REIT assets" means aggregate value of all the assets under the REIT as assessed by the valuer.