Supreme Court - Daily Orders
Krishna Kumar (D) Thr. Lrs vs Sona Bai (D) Thr. Lrs on 22 September, 2020
Bench: L. Nageswara Rao, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NOS. OF 2020
(Diary No.1884/2020)
IN
SPECIAL LEAVE PETITION (C)NOS.30326/2019 and 30327/2019
KRISHNA KUMAR (D) THR. LRS Petitioner(s)
VERSUS
SONA BAI (D) THR. LRS Respondent(s)
O R D E R
Application for permission to hear the review petitions in open court is rejected.
Delay condoned.
We have carefully gone through the Review Petitions and the records of Special Leave Petitions. We do not find any error in the order impugned, so as to call for its review.
The Review Petitions are, accordingly, dismissed. Pending application(s) shall stand disposed of.
......................J. ( L. NAGESWARA RAO ) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.09.23 ......................J. 18:09:40 IST Reason: ( ANIRUDDHA BOSE ) NEW DELHI, 22nd September, 2020 ITEM NO.1003 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s).1884/2020 in SLP(C) Nos.30326/2019 and 30327/2019 KRISHNA KUMAR (D) THR. LRS Petitioner(s) VERSUS SONA BAI (D) THR. LRS Respondent(s) (Applications for listing Review Petition in open court and c/delay in filing Review Petition) Date : 22-09-2020 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE ANIRUDDHA BOSE By Circulation UPON perusing papers the Court made the following O R D E R Application for permission to hear the review petitions in open court is rejected.
Delay condoned.
The Review Petitions are dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of.
(B.Parvathi) (Anand Prakash)
Court Master Court Master
(Signed order is placed on the file)