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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)all motors, cogwheels, chains, and friction gearing, flywheels, shafting, dangerous and moving parts machinery (whether or not driven by mechanical power) and steam pipes are securely fenced or lagged;