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State of Odisha - Section

Section 7 in The Orissa Marine Fishing Regulation Act, 1982

7. Prohibition of fishing using fishing vessels which are not licensed.

- No person shall, after the commencement of this Act, carry on fishing in any specified area using a fishing vessel which is not licensed under Section 6 :Provided that nothing in this section shall apply to any fishing vessel, which was being used for fishing immediately before the commencement of this Act tor such period as may be notified by the Government.