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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa District Planning Committees Rules, 2000

(3)When the number of contesting candidates is equal to, or less than, the number of seats to be filled up, the Returning Officer shall forthwith declare in Form 7 all such candidates to have been elected and inform the District Magistrate and the State Government.