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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(2)The term of office of members other than the ex-officio members shall be for a period of three years with effect from the respective dates of their appointment and shall include any further period which may elapse between the expiration of the said three years and the date of the next succeeding appointment, not being an appointment to fill up any casual vacancy under section 53.