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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(v) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(v)The inspection and test by the supplier will be such has to ensure that the installation and the appliances connected thereto shall comply with the relevant provisions of the Electricity Act, and the Rules, the Regulations, and such other orders of the Board as may be in force for the time being.