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Supreme Court - Daily Orders

U P State Industrial Development ... vs Sunil Kumar Agarwal on 13 October, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.24                            COURT NO.7                SECTION XI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC 16304-16305/2014

  (Arising out of impugned final judgment and order dated 24/05/2013
  in RA No. 173918/2009,15/04/2009 in WC No. 18186/2009 passed by
  the High Court of Judicature at Allahabad)

  U P STATE INDUSTRIAL DEVELOPMENT CORPORATION                   Petitioner(s)
  LTD. THRO. ITS SECRETARY

                                               VERSUS

  SUNIL KUMAR AGARWAL AND ORS                                       Respondent(s)

  (With appln. (s) for c/delay in filing SLP)


  Date: 13/10/2014 These petitions were called on for hearing today.

  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)               Ms. Tulika Prakash, AOR
                                  Ms. Sheeba Khan, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Chetan Kumar) (Renuka Sadana) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.10.13 18:22:49 IST Reason: