Allahabad High Court
Bhadoi Industrial Development ... vs Collector Varanasi & Others on 1 February, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 144 of 2009 Petitioner :- Bhadoi Industrial Development Authority Respondent :- Collector Varanasi & Others Petitioner Counsel :- Aj it Kumar Hon'ble Prakash Chandra Verma.J.
Hon'ble Ram Autar Singh,J. List in the next Cause List for hearing. Order Date :- 1.2.2010 ssm