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Allahabad High Court

Bhadoi Industrial Development ... vs Collector Varanasi & Others on 1 February, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- FIRST APPEAL DEFECTIVE No. - 144 of 2009
Petitioner :- Bhadoi Industrial Development Authority
Respondent :- Collector Varanasi & Others

Petitioner Counsel :- Aj it Kumar

Hon'ble Prakash Chandra Verma.J.

Hon'ble Ram Autar Singh,J. List in the next Cause List for hearing. Order Date :- 1.2.2010 ssm