Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Himachal Pradesh - Subsection Section 6(b) in Standing Order No. 1 Of The Financial Commissioner Himachal Pradesh (b)if compensation is found to be due, the Revenue Officer is bound to stay ejectment until it is paid (Section 51);
