Section 7(1) in The Indian Council Of World Affairs Act, 2001
(1)On and from the 1st day of September, 2001 and until the appointment of date under sub-section (2), the Council shall consist of the following members, namely:-(a)the Vice-President of India, who shall be President, ex officio;(b)the Prime Minister of India;(c)the speaker of the Lok Sabha;(d)the Leader of the House, Rajya Sabha;(e)the Leader of the Opposition, Lok Sabha;(f)the Leader of the Opposition, Rajya Sabha.
