Madhya Pradesh High Court
Shyamsunder Khichi vs The State Of Madhya Pradesh on 3 August, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-4974-2021 The High Court Of Madhya Pradesh WP-4974-2021 (SHYAMSUNDER KHICHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Indore, Dated : 03-08-2021 Heard through Video Conferencing. Learned counsel for the petitioner could not be connected. List the matter in the next week.
(SUJOY PAUL) JUDGE Sourabh Digitally signed by SOURABH YADAV Date: 2021.08.03 17:01:09 +05'30'