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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(5) in The Rajasthan Agricultural Produce Markets Rules, 1963

(5)Every sub-committee shall maintain a minute book of its proceedings and the Secretary of the Market Committee shall be responsible for writing of the proceedings of the meetings held by the sub-committees.] [Substituted by Notification No. F. 10(42)/Agriculture/Group II-B/76, dated 12.12.1979-Rajasthan Gazette, Part IV-C, dated 24.1.1980, p. 372, dated 12.12.1979 [24.1.1980].]