Section 40 in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
40. Power to declare protected monument, and protected area to be no longer such monument or area.
- If the Government is of the opinion it is no longer necessary to protect any protected monument or protected area, it may, by notification in the official Gazette make a declaration to that effect and thereupon such monument or area shall cease to be a protected monument or protected area, as the case may be.
