Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(c) in The Jammu and Kashmir Extraction of Resin Act, 1988

(c)acquire, possess, store, dispose of or otherwise deal with any resin extracted and manufactured in the State.