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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

18. Powers and functions of Staff Officer to Director.

(1)There shall be a Staff Officer-cum-Deputy Director Flying Squad one each at Jammu and Srinagar Headquarter.
(2)The Staff Officer to Director shall assist the Director in looking after all the matters connected with administration of the Force and shall attend to such other duties as may be entrusted to him by the Director.
(3)They may look after administration, planning and development and welfare and service and other matters as assigned by the Director.