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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(13) in Tamil Nadu Pawnbrokers Rules, 1943

(13)The pawnbroker shall preserve every such catalogue for at least three years after the auction.(13-A) The licensing authority shall commence further action under sub-section (1) of section 14-A of the Act within a period of fifteen days from the date of suspension of licence under sub-section (2-A) of the said section 14-A of the Act.