Section 5 in The Punjab School Education Board Leave Regulations

[Cites 0, Cited by 0] [Entire Act]

- Power to grant leave of all kinds, except casual leave shall vest in the authorities indicated below :-

Class of Employees	Authority competent to grant leave
1. Employees in the pay scale minimum of which is less thanRs. 825/- p.m. (the minimum of the scale of Supdt.)	Secretary
2. Employees other than those specified in (1) above,	Chairman

Note. - The Chairman may delegate his powers to the Vice-Chairman and the Secretary to the next Officer according to the Seniority.

Legal Document View