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State of Jharkhand - Section

Section 40 in Jharkhand Municipal Act, 2011

40. Determination of Areas.

- In case of a municipality having population of one lakh or more, the State Government shall, by order, determine -
(a)the Areas into which each ward shall be divided; and
(b)As far as possible, the territories representing two or more but not exceeding five contiguous polling stations may be determined as an Area.