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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(1) in The Assam Aided Colleges Employees Rules, 1960

(1)Except appointments not confirmed prior to 1st October, 1956, all things done or action taken before the commencement of these rules shall be construed as validly done or taken under corresponding provisions of these rules.