Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Tamilnadu - Subsection

Section 124(3) in Tamil Nadu Town and Country Planning Act, 1971

(3)The Government may, by notification, rescind any regulation made under this section and thereupon, the regulation shall cease to have effect.Chapter - XIV. Repeal and Saving.