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State of Madhya Pradesh - Section

Section 1 in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942

1. Title.

- These rules may be called the Madhya Pradesh Entertainments Duty [and Advertisement Tax] [Inserted by Notification No. 3025-725-1206-V-SR-81, dated 21-11-81.] Rules, 1942.