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[Cites 0, Cited by 0] [Section 253(1)] [Section 253] [Entire Act]

State of Haryana - Subsection

Section 253(1)(a) in Punjab Jail Manual

(a)possess at least a degree in Arts or Science or Agriculture or Commerce or M.B.B.S. and must not be more than 25 years old at the time of their appointment;