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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(d) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(d)the regulation of the quality of products and services provided to the public in vending zones and maintenance of public health, hygiene and safety standards;