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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(8) in Orissa State Bar Council Legal Aid Rules, 1986

(8)To take all other necessary steps to make the legal aid in the poorer sections of the people effective and meaningful and to see that the same are made available to them at the appropriate time so that they gain confidence in respect of the legal aid programme.