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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(e) in Kerala Marine Fishing Regulation Act, 1980

(e)[ the production, keeping and transportation of such type of, or such size of. fishing vessel or fishing gear, as may be prescribed; [Inserted by Kerala Act No. 22 of 2017, dated 18.9.2017.]