Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(3) in The Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970 (3)The said amount of compensation shall carry interest at the rate of six per cent per annum from the said date till the date of payment into court.
