(4)The Chancellor shall exercise such [* * *] [The word 'other' was omitted by Alagappa University (Amendment) Act, 1987 (Tamil Nadu Act 21 of 1987).] power and perform such [* * *] [The word 'other' was omitted by Alagappa University (Amendment) Act, 1987 (Tamil Nadu Act 21 of 1987).] duties as may be conferred on him by or under this Act.
