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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(1)(iii) in The Punjab Factory Rules, 1952

(iii)"extra hazard". - Occupancies like large timber yards, godowns storing fibrous materials, flour mills, cotton mills, jute mills, large wood working factories and the like;