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Supreme Court - Daily Orders

M/S G.D. Goenka (P) Limited vs State Of Uttar Pradesh on 5 July, 2019

     ITEM NO.19                                        1

                                      REGISTRAR COURT. 2                      SECTION XI

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR SURINDER S. RATHI

     Petition(s) for Special Leave to Appeal (C)                        No(s).       4184-4185/2017

     M/S G.D. GOENKA (P) LIMITED                                                 Petitioner(s)

                                     VERSUS
     STATE OF UTTAR PRADESH & ORS.                      Respondent(s)
     (ONLY SLP(C) NOS. 22329, 22355 AND 21700 OF 2018 TO BE LISTED BEFORE
     LD. REGISTRAR COURT. )

     WITH
     SLP(C) No. 22355/2018 (IV-A)

      SLP(C) No. 22329/2018 (IV-A)
     (to be listed alongwith main SLP)

         SLP(C) No. 21700/2018 (IV-A)


     Date : 05-07-2019 These petitions were called on for hearing today.


     For Petitioner(s)                     Mr. Harsh Parashar, AOR

                                           Mr. Deepak Anand, AOR
                                            Mr. Aayushmaan Vatsyayana,Adv.


     For Respondent(s)                     Mr. Ravi Prakash Mehrotra, AOR

                                            Mr. Awadhesh Kumar Singh,Adv.
                                           Mr. B. Krishna Prasad, AOR

                                            Ms./Mr. Swarupama Chaturvedi,Adv.

                                            Mr. Aditya Ranjan,Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

SLP(C) NOS. 22329, 22355 AND 21700 OF 2018 Signature Not Verified Digitally signed by MADHU GROVER In all the matters numbered above, all the respondents have Date: 2019.07.08 already filed counter affidavit. Viewed thus, the matters be processed 09:34:17 IST Reason:

for listing before the Hon'ble Court under the rules.
SURINDER S. RATHI Registrar MG