Supreme Court - Daily Orders
M/S G.D. Goenka (P) Limited vs State Of Uttar Pradesh on 5 July, 2019
ITEM NO.19 1
REGISTRAR COURT. 2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 4184-4185/2017
M/S G.D. GOENKA (P) LIMITED Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(ONLY SLP(C) NOS. 22329, 22355 AND 21700 OF 2018 TO BE LISTED BEFORE
LD. REGISTRAR COURT. )
WITH
SLP(C) No. 22355/2018 (IV-A)
SLP(C) No. 22329/2018 (IV-A)
(to be listed alongwith main SLP)
SLP(C) No. 21700/2018 (IV-A)
Date : 05-07-2019 These petitions were called on for hearing today.
For Petitioner(s) Mr. Harsh Parashar, AOR
Mr. Deepak Anand, AOR
Mr. Aayushmaan Vatsyayana,Adv.
For Respondent(s) Mr. Ravi Prakash Mehrotra, AOR
Mr. Awadhesh Kumar Singh,Adv.
Mr. B. Krishna Prasad, AOR
Ms./Mr. Swarupama Chaturvedi,Adv.
Mr. Aditya Ranjan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) NOS. 22329, 22355 AND 21700 OF 2018 Signature Not Verified Digitally signed by MADHU GROVER In all the matters numbered above, all the respondents have Date: 2019.07.08 already filed counter affidavit. Viewed thus, the matters be processed 09:34:17 IST Reason:
for listing before the Hon'ble Court under the rules.
SURINDER S. RATHI Registrar MG