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[Cites 0, Cited by 1] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(5) in The Co-Operative Societies Act, 1912

(5)The authority to which appeals under this section shall lie shall be the State Government:Provided that the State Government may, by notification in the Official Gazette, direct that appeals shall lie to such Revenue authority as may be specified in the notification.