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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dharam Pal And Others vs . Lac & Ors. on 11 March, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

.

Dharam Pal and others Vs. LAC & ors.

CMP(M) No. 504 of 2021 11.03.2022 Present: Mr. Vikas Shyam, Advocate, for the applicants.

Mr. P.K. Bhatti and Mr. Bharat Bhushan, Additional Advocate Generals, for respondents No. 1 to 3.

None for respondent No.4.

Mr. Ramakant Sharma, Advocate, for proposed legal representatives of deceased respondent No.5.

Learned Additional Advocate General sought more time to file reply. Be positively filed on or before the next date.

List on 29.04.2022.

(Satyen Vaidya) Judge 11nd March, 2022 (sushma) ::: Downloaded on - 11/03/2022 20:15:53 :::CIS