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State of Bihar - Section

Section 45 in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

45. Nutrition and Diet Scale.

- The following nutrition and diet scale shall be followed by the institutions, namely:-
(a)the children shall be provided four meals in a day including breakfast;
(b)the menu shall be prepared with the help of a nutritional expert or doctor to ensure balanced diet and variety in taste as per the minimum nutritional standard and diet scale set out in Schedule II of these rules;
(c)every institution under this Act shall strictly adhere to the minimum nutritional standard and diet scale specified in Schedule II (The State Government may make changes in minimum standard as per the needs of a child or a juvenile);
(d)Juveniles or children may be provided special meals on holidays and festivals;
(e)Infants and sick juveniles or children shall be provided special diet according to the advise of the doctor on their dietary requirement.