Section 4(iii) in Punjab School Education Board (Employees Service) Regulation, 1988
(iii)All other terms and expressions not covered under clauses (i) and (ii) above shall have the meanings assigned to them respectively in Chapter-II of the Punjab Civil Services Rules, Volume-I, Part-I for the time being in force, provided that the terms 'Government' and 'Government Employee', wherever they occur in the said rules, shall be deemed to have been substituted by the terms 'Board' and 'Board Employees' respectively.
