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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(3) in Kannada University Act, 1991

(3)The accounts when audited shall be published by the Executive Council in such manner as may be prescribed by the statutes and copies thereof shall be submitted to the Governing Council at its next meeting and to the Chancellor and to the Government within three months of such publication.