Supreme Court - Daily Orders
Md Aftabuddin vs The State Of West Bengal on 14 November, 2017
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.6 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 60131/2017 in
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 14713/2017
MD AFTABUDDIN Petitioner(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(IA No.60131/2017-CONDONATION OF DELAY IN REFILING and IA
No.60130/2017-EXEMPTION FROM SURRENDERING and (1)Non Mentioning of
page numbers of annexures in the list of dates/in petition.-PAGE
NUMBERS OF ANNEXURES NOT PROPERLY WRITTEN IN LIST OF DATES.
(2)Incorrect mentioning of description of annexures in Index.-DATE
OF ANNEXURE P 6 IN INDEX NOT TALLY. ADV. TO REMOVE CONTENTS IN
INDEX WHICH ARE NOT NECESSARY AND DO PAGE NUMBERING OF F/M AND V/A.
(3)Contents of petition/appeal, applications And accompanying
documents Illegible/ not typed in double space On one side of the
paper.-PRAYER 8(A) INCOMPLETE AND IMPROPER. (4)Non-filing of
affidavit properly executed-AFFIDAVIT IS NOT COMPLETELY FILLED UP.
(5)Non-Filing of Memo of Parties, as detailed cause title not given
in the impugned judgment.-M/P REQUIRED (C/T TO BE CHECKED). FULL
DETAILS OF PETITIONER REQUIRED IN C/T. (6)Non-filing of copy of the
judgment/order/notification/award/ Annexure/ Gos/Appendix/letters
dated.........etc.-EXHIBITS REQUIRED. (7)Non inclusion of complete
listing proforma filled in, signed in the paper-books.-L/P IS
UNSIGNED AND INCOMPLETE REGARDING COLUMN 7(D) and IA
No.60132/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 14-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBER]
For Petitioner(s) Mr. D.P.Mohanty,Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Delay condoned in refiling the special leave Digitally signed by ANITA MALHOTRA Date: 2017.11.16 14:46:31 IST petition. Reason: (ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER