Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3G in The Maharashtra Tax on Luxuries Act, 1987 3G. [ Removal of doubts. [Sections 3A, 3B, 3C, 3D, 3E, 3F and 3G was deleted by Maharashtra 32 of 2006, Section 13.] - [Deleted and deemed to have been deleted w.e.f. 20-012005, by Maharashtra 32 of 2006, Section 13].]
