Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 35 in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979 35. Appointment of sale officers. - The State Government may appoint any officer to be a sale officer for the purpose of conducting sales under this Chapter.
