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State of Jharkhand - Section

Section 116 in Bihar Education Code, 1961

116. Assistance in preparing the Annual Returns.

- One Sub-Inspector from each subdivision may be called by the District Education Officer and one Sub-Inspector from each district by the Regional Deputy Director of Education to help in the preparation of the annual returns. These Sub-Inspectors will be allowed to be absent from their work for ten days only inclusive of Sundays and holidays and the time spent in travelling from and to their headquarters. If the period is exceeded, the Sub-Inspector of Schools will cease to draw pay and allowances for the day or days in excess.(R. & O. Page 145.)